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[Cites 5, Cited by 1]

Rajasthan High Court - Jodhpur

Gopal Chamar vs State Of Rajasthan on 17 September, 2019

Author: Manoj Kumar Garg

Bench: Manoj Kumar Garg

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                   S.B. Criminal Misc(Pet.) No. 4323/2019

Gopal Chamar S/o Shri Kalyan Chamar, Aged About 45 Years,
R/o Pratapura, Post Borada, P.s. Shahpura, District Bhilwara
(Raj.).
                                                                    ----Petitioner
                                       Versus
1.        State Of Rajasthan, Through P.p.
2.        Police     Superintendent,          Police      Department,   Bhilwara
          (Raj.).
3.        Dy. Police Superintendent, Shahpura, Tehsil Shahpura,
          District Bhilwara (Raj.).
4.        Narayan S/o Ladu Gadri
5.        Nabab S/o Kanwar Alikha Kayamkhani,
6.        Jakir S/o Nabab Khan Kayamkhani,
7.        Surgyan S/o Nabab Khan Kayamkhani,
8.        Chand S/o Nabab Khan Kayamkhani,
9.        Jamal S/o Kasam Pinara,
10.       Noor Mohammad W/o Chand Khan Kayamkhani,
11.       Mangu S/o Ladu Balai,
12.       Lalita W/o Mangu Balai,
13.       Gopal S/o Kalyan Balai,
14.       Rakesh S/o Gopal Balai,
15.       Deva S/o Kalyan Balai,
16.       Rasal S/o Deva Balai,
17.       Mangna S/o Mangu Chamar,
18.       Nanda S/o Magna Chamar,
19.       Gopal S/o Magna Chamar,
20.       Kanchan W/o Magna Chamar,
21.       Bheru S/o Hardev Chamar,
22.       Ghisu S/o Hardev Chamar,
23.       Ramswaroop S/o Ugma Chamar,
24.       Badami W/o Ramsukh Chamar,
25.       Gopal S/o Ghisu Chamar,


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26.   Babu S/o Ghisu Chamar,
27.   Ugma S/o Rama Chamar,
28.   Mahaveer S/o Ugma Chamar,
29.   Khana S/o Ugma Chamar,
30.   Manju W/o Mahaveer Chamar,
31.   Annu W/o Khana Chamar,
32.   Banna S/o Rama Chamar,
33.   Nanda S/o Banna Chamar,
34.   Ganga W/o Nanda Chamar,
35.   Brahma S/o Teju Balai,
36.   Khana S/o Brahma Balai,
37.   Ramswaroop S/o Brahma Balai,
38.   Kanchan W/o Ramswroop Balai,
39.   Pooja D/o Ramswroop Balai,
40.   Kailash S/o Ramswroop Balai,
41.   Hemraj S/o Ramswaroop Balai,
42.   Satya Narayan S/o Ram Lal Balai,
43.   Parsi W/o Satyanarayan,
44.   Sohan S/o Chhitar Chamar,
45.   Badami W/o Sohan Chamar,
46.   Kishan S/o Sohan Chamar,
47.   Kailash S/o Ghisu Chamar,
48.   Chhotu S/o Bhisu Chamar,
49.   Rama S/o Surajmal Chamar,
50.   Pappu S/o Rama Chamar,
51.   Bheru S/o Bhoora Chamar,
52.   Suraj Karan S/o Mahadev Jat,
53.   Mahadev S/o Ram Dayal Jat,
54.   Shiv Raj S/o Mahadev Jat,
55.   Khana S/o Mahadev Jat,
56.   Jagdish S/o Shankar Jat,
57.   Raju S/o Shankar Jat,
58.   Ramdev S/o Heera Jat,
59.   Badri S/o Girshari Chamar,


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                                   60.     Ghisi W/o Badri Chamar,
                                   61.     Ghisu S/o Barda Chamar,
                                   62.     Chhoti W/o Ghishu Chamar,
                                   63.     Sukh Dev S/o Gokal Chamar,
                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Gopal Lal Acharya
                                   For Respondent(s)        :     Mr. Gaurav Singh, PP



                                               HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order 17/09/2019 The instant misc. petition has been filed by the petitioner for fair and impartial investigation in FIR No.237/2018, PS Shahpura, District Bhilwara for offences under Sections 143, 323, 504, 509, 452 IPC.

Learned Public Prosecutor has submitted a report dated 17.09.2019 received from the SHO, PS Shahpura, District Bhilwara wherein it has been mentioned that after thorough investigation, Police has filed the final report in this case. The said report is hereby taken on record.

In view of the aforesaid facts and circumstances, the present misc. petition has become infructuous and dismissed accordingly.

Stay application also dismissed.

(MANOJ KUMAR GARG),J 105-MS/-

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