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State of Madhya Pradesh - Section

Section 27 in The M.P. Prakoshtha Swamitva Rules, 1976

27. Regular meetings. - Regular meetings of the Board may be held at such time and place as shall be determined, from time to time, by a majority of managers, but at least two such meetings shall be held during each year. Notice of regular meetings of the Board shall be given to each Manager, personally or by mail, or telephone, at least three days prior to the day named for such meetings.