Meghalaya High Court
Tura Municipal Board Representing vs . Enilla Ch. Marak & 2 Ors. on 23 June, 2022
Author: W. Diengdoh
Bench: W. Diengdoh
Serial No. 06
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
MC[WP(C)] No. 70 of 2020
In WP(C) No. 61 of 2020
Date of Decision: 23.06.2022
Tura Municipal Board Representing Vs. Enilla Ch. Marak & 2 Ors.
By the Chief Executive Officer
Coram:
Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Petitioner/Appellant(s) : None appeared.
For the Respondent(s) : Ms. S.G. Marpna, Adv. vice
Mr. S. Dey, Adv. for R 2 & 3. None for R 1.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No In view of the order dated 23.06.2022 passed in WP(C) No. 61 of 2020, this Misc. Case also stands disposed of.
Judge Meghalaya 23.06.2022 "D. Nary, PS"