Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 25 in Bihar Power Alcohol Act, 1948 25. Saving. - Nothing in this Act shall affect the provisions of Bihar and Orissa Excise Act, 1915, so far as they apply to power alcohol unless there are provisions to the contrary in this Act, or to the Rules made thereunder.
