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State of Odisha - Section

Section 93 in The Orissa Motor Vehicles Rules, 1993

93. Prohibition of user of goods carriage in certain regions.

- The Regional Transport Authority or its Chairman, authorised in its behalf may, by general order prohibit use of goods carriage during any hour of the day within its region in the interest to public administration.Explanation - Day shall indicate a period of twenty-four hours form mid-night to mid-night.