Section 6(4F)(C) in THE FINANCE ACT, 2021

[Cites 0, Cited by 0] [Section 6(4F)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4F)(C) in THE FINANCE ACT, 2021

(C)the Explanation shall be numbered as Explanation 1 thereof, and in Explanation 1 as so numbered,––

(i)in clause (b),––

(I)after sub-clause (iv), the following proviso shall be inserted, namely:––