Section 15(1)(a) in Bihar Consumer Protection (appointment, salary, allowances and conditions of service of President and Members of the State Commission and District Forum) Rules, 2019

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State of Bihar - Subsection

Section 15(1)(a) in Bihar Consumer Protection (appointment, salary, allowances and conditions of service of President and Members of the State Commission and District Forum) Rules, 2019

(a)has been adjudged as an insolvent; or