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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Tamilnadu - Subsection

Section 94(8) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(8)No suit, prosecution or other legal proceeding shall be entertained in any Court of Law against the Government or any officer or servant of the Government for anything done or intended to be done in good faith in pursuance of this section.