Uttarakhand High Court
State Consumer Disputes Redressal ... vs Uttarakhand State Information ... on 9 December, 2014
Author: K.M. Joseph
Bench: K.M. Joseph, V.K. Bist
SPA No. 62 of 2010 Hon'ble K.M. Joseph, C.J.
Hon'ble V.K. Bist, J.
Mr. T.A. Khan, Senior Advocate assisted by Mr. Aditya Kumar Arya, Advocate for the appellant.
Mr. Hari Mohan Bhatia, Advocate is appointed as Amicus Curiae to assist this Court on behalf of respondent nos. 1 and 2.
Office will make available the papers to the learned Amicus Curiae.
List this matter on 11th December, 2014 showing the name of the learned Amicus Curiae in the list.
(V.K. Bist, J.) (K.M. Joseph, C.J.) 09.12.2014 Rathour