Section 53(2)(iii) in Rajasthan Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(2)(iii) in Rajasthan Co-operative Societies Rules, 2003

(iii)that the full value of any other State aid given and enjoyed till the date of the order shall be payable forthwith and the grant of such State aid beyond such date shall be discontinued.

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State of Rajasthan - Subsection

Section 53(2)(iii) in Rajasthan Co-operative Societies Rules, 2003