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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Andhra Pradesh - Subsection

Section 46(1)(a) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(a)record on its counterfoil the electoral roll number of the elector as entered in the marked copy of the electoral roll, and