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Delhi High Court - Orders

Flying Elephant Studio vs Central Public Works Department (Cpwd) ... on 8 January, 2019

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, Prateek Jalan

$~38
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 11565/2018
      FLYING ELEPHANT STUDIO                    ..... Petitioner
                   Through: Ms. Surya Rajappan & Mr. Naveen
                            Nagarjuna, Advs.
                                   versus
    CENTRAL PUBLIC WORKS
    DEPARTMENT (CPWD) & ORS                     ..... Respondents
                  Through: Mr. Rajesh Kumar Gogna, CGSC for
                           R-1 to 3.
                           Mr. K. Datta & Ms. Deboshree
                           Mukherjee, Advs. for R-4.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
                          ORDER

% 08.01.2019 CM APPL. 524/2019 (delay) For the reasons stated in the application, the delay of 24 days in filing the amended writ petition is condoned and the amended writ petition is hereby taken on record.

The application is disposed of. W.P.(C) 11565/2018 Issue notice of the amended writ petition. Mr. Rajesh Kumar Gogna, CGSC accepts notice.

List on 14th January, 2019, the date already fixed.

S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 08, 2019/'pv'