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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(d) in The Maharashtra State Board of Technical Education Act, 1997

(d)"Diploma Level Technical Education" means such Technical Engineering education which follows the Secondary, Higher Secondary, Engineering, or Technology Diploma education, as the case may be, to attain Diploma or Post-Diploma or Post-Graduate Diploma or Advanced Diploma Level Engineering or Technology or Management or any other education specified by the Board;