Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(j) in Kerala Medical Officers' Admission to Postgraduate Courses Under Service Quota Act, 2008 (j)'service' means the service rendered by the Medical Officer under the Government for such period as may be prescribed;
