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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(6) in The U.P. Board of Revenue Subordinate Audit Service Rules, 1978

(6)The candidates for direct recruitment to the post of Accountant shall pay such fee to the Commission as may from time to time be prescribed by the Government. No claim for the refund of the fee shall ordinarily be entertained.Note. - The fee prescribed at the time of the commencement of these rules is given in Appendix 'F'.