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State of Jharkhand - Section

Section 548 in Bihar Education Code, 1961

548. Procedure in cases of illness.

- It is the duty of the Superintendent to report at once any case of disease or sickness. The Headmaster/Principal will at once take such steps as are possible to isolate suspicious cases to call in medical advice, and, should the case prove to be infectious to have the patient removed to the hospital or to a segregation ward.(R. and O. page 565, para. 7.)