Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 175] [Entire Act] Union of India - Section Section 2 in The Police Act, 1949 2. Definition.— In this Act “general police-district” means the general police-district constituted under section 3.
