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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(a) in The Orissa Contributory Provident Fund Rules, 1938

(a)
(i)Subscriptions to a Family Pension Fund approved in this behalf by the Provincial Government.
(ii)Payments towards an insurance policy may, at the option of a subscriber, be substituted for the whole or part of subscriptions to the Fund;