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National Green Tribunal

V V Titanium Pigment Private Limited vs Tamil Nadu Pollution Control Board on 18 June, 2025

Author: Satyagopal Korlapati

Bench: Satyagopal Korlapati

Item No.04:-

            BEFORE THE NATIONAL GREEN TRIBUNAL
                 SOUTHERN ZONE, CHENNAI

                     [Through Physical Hearing (Hybrid Option)]


                          Appeal No.69 of 2024 (SZ)


IN THE MATTER OF:


     M/s. V.V. Titanium Pigment Pvt. Ltd.,
     Thoothukudi.
                                                                  ...Appellant (s)
                                        Versus


     The Chairman,
     Tamil Nadu Pollution Control Board
     Chennai and Ors.
                                                                  ...Respondent(s)


     Date of hearing: 18.06.2025.



CORAM:


HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER



     For Appellant (s):        M/s. Kingsly Solomon, J.N. Vijayamalathi,
                               J. Johshy Greeta.


     For Respondent(s):        Mr. S. Sai Sathya Jith for R1 to R3.




                                    Page 1 of 2
                            ORDER

1. The learned counsel appearing for the Tamil Nadu Pollution Control Board (TNPCB) seeks additional time to file the report.

2. For completion of pleadings, post the matter on 22.08.2025.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM Appeal No.69/2024 (SZ) 18th June, 2025. Mn.