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[Cites 0, Cited by 0] [Section 218(1)] [Section 218] [Entire Act]

State of Bihar - Subsection

Section 218(1)(i) in Civil Court Rules of the High Court of Judicature at Patna

(i)Applications for deposit of money under section 24 of the Bihar Money-Lenders Act, 1938 (Bihar Act III of 1938).