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[Cites 0, Cited by 0] [Section 46C] [Entire Act]

State of Odisha - Subsection

Section 46C(2) in The Orissa Grama Panchayats Election Rules, 1965

(2)Immediately before the commencement of the poll, the Presiding Officer shall demonstrate to the candidate/polling agents/voters and other persons present that no vote has been already recorded in the voting machine and it bears the label referred to in Sub-rule (1).