Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Maharashtra - Subsection Section 27(1) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018 (1)There shall be constituted a separate fund to be called the Management Fund, which shall vest in, and be, under the control of, the Committee.
