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State of Bihar - Section

Section 36 in Rules Under Section 15 of the Bihar Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951

36. Erection of walls or other enclosures.

- No person shall erect or re-erect any enclosure, wall, fence, or any other structure on any land within the Sanatorium area without the permission of the Chairman of the Sanatorium Local Authority in writing.