Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 453] [Entire Act] State of Uttar Pradesh - Subsection Section 453(5) in The General Rules (Civil), 1957 (5)to issue books from the library in accordance with the rule following, and to see that no books are issued otherwise;