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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(a) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010

(a)"appointment to the Service" means an appointment made to a cadre post in Service and includes an appointment, made according to the terms .and provisions of this Act, to an officiating vacancy of a cadre post in Service;