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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(ix) in Tamil Nadu Village Panchayats (Collection of Tax on Profession, Trade, Calling and Employment) Rules, 2000

(ix)"Tax" means the tax fixed on profession, trade, calling and employment by the panchayat concerned under sub-section (2) of section 198-B of the Act.