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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(g) in Jharkhand Tourist Places (Protection and Maintenance) Act, 2015

(g)Tourist warden means those persons appointed/deputed by the competent authority either from ex-servicemen selected through army welfare board or from educated unemployed youth from the local community or any other government servant deputed/authorised for the same purpose.