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[Cites 0, Cited by 0] [Section 62] [Entire Act]

Greater Bengaluru City Corporation -

Section 62(ii) in Bangalore Water Supply and Sewerage Act, 1964

(ii)in the case of a continuing contravention or failure, with an additional fine which may extend to the amount specified in the fourth column of that Table for every day during which such contravention or failure continues after conviction for the first such contravention or failure.