Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35A(5)] [Section 35A] [Entire Act] State of Bihar - Subsection Section 35A(5)(ii) in Bihar Private Irrigation Works Act, 1922 (ii)a co-operative society whose membership is confined to the village or villages in which the area irrigated or likely to be irrigated is situated;