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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(2) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(2)Any two or more Boards may, and at the request of the Executive Council or the Academic Council or the Dean of the Faculty shall hold a joint meeting and make a joint report upon any matter which lies within the purview of both. In such cases the joint meeting shall elect its own Chairman and the quorum for such a joint meeting shall include the full quorum of each Board represented, no member present being counted more than once for the purpose of determining the quorum.