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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Uttar Pradesh - Subsection

Section 90(1) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(1)when the felling of any tree is done with a view to appropriating the wood or leaves thereof for bona fide use for purposes of fuel, fodder, agricultural implements or other domestic use; and