Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(5) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(5)Pay drawn by an employee while on deputation to the Armed Force of India shall be treated as emoluments.