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[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 20 in The Punjab Market Committees (Class IV) Service Rules, 1989

20. Saving.

- Notwithstanding anything contained in these rules, appointments made to any post under a Committee prior to the commencement of these rules shall be deemed to have validly been made under these rules and shall not be questioned on any ground, whatsoever.Appendix A'[See rules 1(2), 3 and 13]
Sr. No. Designation of the post Scale of pay inrupees
1. Peon 300-5-325/5-350/10-430
2. Chowkidar 300-5-325/5-350/10-430
Sr. No. Name of the Market Committee Number of posts
_____________________________________________________
Peon Chowkidar
1 2 3 4
1. District Amritsar
1. Amritsar 9 4
2. Ajnala 2 2
3. Bikhiwind 4 2
4. Chogawan 2 3
5. Chabhal 2 2
6. Gehri 3 4
7. Khem Karan 8 3
8. Khadoor Sahib 2 3
9. Mehta 2 2
10. Patti 2 2
11. Rayya 4 3
12. Tarn Taran 3 2
13. Majitha 2 2
14. Attari 2 ...
15. Naushera Panuan 2 2
2. District Bhatinda
16. Bhatinda 2 3
17. mansa 4 1
18. Rampura Phul 6 7
19. Budhladha 4 2
20. Raman 3 2
21. Maur 3 2
22. bareta 2 3
23. Bhucho 4 3
24. Goniana 3 1
25. Sardulgarh 3 1
26. Sangat 2 1
27. Bhagta Bhai Ka 1 1
28. Bhikhi 3 1
29. Talwandi Saboo 1 1
3. District Faridkot
30. Nihalsinghwala 3 3
31. Muktsar 4 4
32. Moga 9 9
33. malout 6 3
34. Kotkapura 4 4
35. Jaito 3 3
36. Gidderbaha 4 1
37. Faridkot 4 7
38. Bariwala 2 4
39. Badnikalan 5 3
40. Baghapurana 5 4
41. Ajitwal 2 2
4. District Ferozepur
42. Ferozepur City 6 3
43. Abohar 6 6
44. Dharamkot 4 2
45. Fazilka 7 6
46. Mallanwala 2 2
47. Makhu 2 2
48. Jalalabad 4 9
49. Guruharsahai 3 2
50. Kot Ise Khan 2 3
51. Mamdot 2 1
52. Zira 2 4
53.   4 3
54.   4 3
5. District Gurdaspur
55. Sirihargobindpur 5 3
56. Quadian 1 1
57. Pathankot 3 2
58. Narot Jaimal Singh 2 1
59. Gurdaspur 4 2
60. Fatehgarh Churian 2 2
61. Dinanagar 2 2
62. Dhariwal 3 2
63. Dera Baba Nanak 2 2
64. Batala 6 4
65. Kahnuwan 3 ..
66. Kalanaur 2 2
6. District Hoshiarpur
67. Balachaur 2 1
68. Dasuya 2 3
69. Garhshankar 4 1
70. Hoshiarpur 3 5
71. Tanda urmar 2 2
72. Mukerian 3 2
7. District Kapurthala
73. Bholath 2 1
74. Dhilwan 2 1
75. Kapurthala 4 3
76. Phagwara 4 5
77. Sultanpur Lodhi 3 2
8. District Jalandhar
78. Adampur Doaba 2 2
79. Banga 3 2
80. Goraya 2 1
81. Jalandhar City 8 6
82. Jalandhar Cantt. 2 3
83. Lohian Khas 2 1
84. Nakodar 4 4
85. Nawanshahar 7 2
86. nurmahal 1 1
87. Phillaur 2 2
88. Shahkoot 2 2
89. Bhogpur 2 1
90. Bilga 2 2
9. District Ludhiana
91. Samrala 2 3
92. Ludhiana 3 5
93. Khamanon 2 1
94. Khanna 6 5
95. Jagraon 4 3
96. Mullanpur 4 2
97. Raikot 4 1
98. Machhiwara 1 3
99. Sahnewal 2 3
100. Maloud 2 3
101. Doraha 3 3
102. Sidhwan Bet 2 1
103. Quila Raipur 2 2
104. Hathur 3 2
10. District Patiala
105. Patiala 9  
106. Nabha 6 2
107. Samana 5 4
108. Patran 4 2
109. Sirhind 5 3
110. Amloh 3 2
111. Rajpura 2 2
112. Bassi Pathana 2 2
113. Banur 3 1
114. Dera bassi 2 2
115. Ghanaur 5  
116. Lalru 2 1
117. Bhadson 3 2
118. Dudhan Sadhan 3 1
119. Dakal 3  
11. District Ropar
120. Anandpur Sahib 3 1
121. Chamkaur Sahib 2 2
122. Kharar 4 1
123. Kurali 4 2
124. Morinda 2 2
125. Ropar 5 2
12. District Sangrur
126. Barnala 3 1
127. Ahemadgarh 4 3
128. Sangrur 3 2
129. Malerkotla 5 2
130. Tapa 1 1
131. Lehragaga 2 2
132. Khanauri 3 1
133. Sunam 5 4
134. Mahal Kalan 2 1
135. Sulargarat 2 2
136. Dhanuala 1 1
137. Amargarh 2 2
138. Bhawanigarh 4 3
139. Dhuri 5 1
140. Sherpur 2 1
141. Bhadaur 3 3
142. Cheema 2 2
Appendix 'B'[See rule 8]
Sr. No. Designation of the post Method of appointment Qualifications for appointment
__________________________________________________
      By direct appointment By promotion By transfer
1 2 3 4 5 6
1. Peon .. By direct appointment Should have passed the Middle Standard Examination withPunjabi as elective subject    
2. Chowkidar By direct appointment Should possess knowledge of reading and writing Punjabi    
Appendix 'C'
Sr. No. Designation of post Nature of penalty Qualification for appointment
________________________________________________
      By Authority empowered to impose penalty appointment First appellate authority Second appellate authority
1 2 3 4 5 6
1. Peon Minor Penalties Committee District Mandi Officer Secretary of the Board
(i) Censure ;
(ii) withholding of the promotions ;
2. Chowkidar (iii) recovery from his pay of the whole or partof any pecuniary loss caused by him to the Committee bynegligence or breach or orders ;      
    (iv) withholding of increments Major Penalties      
    (v) reduction to a lower stage in the time scaleof pay for a specified period, with further directions as towhether or not the employee will earn increments of pay duringthe period of such reduction and whether on the expiry of suchperiod, the reduction will or will not have the effect ofpostponing the future increments of his pay ;      
    (vi) reduction to a lower time scale of pay,grade, post or Service which shall ordinarily be a bar to thepromotion of the employee to the time scale of pay, grade, postor Service from which he was reduced, with or without furtherdirections regarding conditions of restoration to the grade orpost of Service from which the employee was reduced and hisseniority and pay on such restoration to that grade, post orService ;      
    (viii) removal from service which shallordinarily be a disqualification for future employment