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[Cites 0, Cited by 0] [Section 170] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 170(3) in Arunachal Pradesh Municipal Act, 2007

(3)"service-pipe" means so much of any pipe for supplying water from a main to any premises as is subject to water-pressure from that main, or would be so subject but for the closing of any tap;