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Union of India - Section

Section 6A in Payment of Wages (Mines) Rules, 1956

6A. [ Production of registers and other records. [Inserted by S.O. 3844, dated 18.11.1970. ]

- All registers and records required to be maintained by the employer under these rules shall on demand be produced before the Inspector:Provided that where an establishment has been closed, the Inspector may demand the production of the registers and records in his office or such other public place as may be nearer to the employer.]