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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(1)(a) in Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955.

(a)publish copies of the notification under sub-section (3) of Section 1 in the village chavidi, where the inam lands are situate and at such other place as he may direct;