Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 139] [Entire Act] State of Karnataka - Subsection Section 139(1) in Karnataka Panchayat Raj Act, 1993 (1)The salary and allowances of Adhyaksha and Upadhyaksha of Taluk Panchayat shall be as prescribed.
