Section 32 in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986
32. Declaration as to the policy of the State.
- It is hereby declared that this Act is for giving effect to the policy of the State towards securing the principles specified in clause (b) of article 39 of the Constitution.Explanation. - In this section, "the state" has the same meaning as in article 12 of the Constitution.
