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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 4(1)(i) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(i)Filings, reports, statements, documents and information which are event based or are filed periodically shall contain relevant information.