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State of Chattisgarh - Section

Section 25 in Chhattisgarh Value Added Tax Rules, 2006

25. Notice under sub-section (5) of Section 19.

(1)The notice under clause (a) of sub-section (5) of Section 19 shall be in Form 23.
(2)The notice under clause (b) of sub-section (5) of Section 19 shall be in Form 24.