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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(7)(ii) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(ii)When the State Government receives reports from Town Vending Committee that any nominated member fails to attend three consecutive meetings of the Town Vending Committee without assigning any reason, he shall be removed by the State Government and a new person of the same category shall be nominated in his place.