Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 10 in Orissa Government Vehicles (Control and Use) Rules, 1978 10. Subject to the provisions of Rules 13 and 14, Government vehicles may be permitted to be used for non-duty purposes, if they do not interfere with official requirements.
