Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 16 in The Bihar State Information Commission (Management) Regulation, 2007 16. Abatement of an Appeal/Complaint. - The proceedings pending before the Commission shall abate on the death of the appellant or complainant.Chapter-5 Miscellaneous
