Himachal Pradesh High Court
Anjana & Anr. vs . Kubja & Ors on 22 September, 2023
Author: Virender Singh
Bench: Virender Singh
Anjana & anr. Vs. Kubja & ors FAO No. 130 of 2013 .
22.9.2023 Present: Mr. Vanshaj Azad, Advocate vice Mr. Ajay Singh Kashyap, Advocate, for the appellant.
None for respondents No. 1 to 4. .
Mr. Anirudh Sharma, Advocate, for respondent No. 5.
List for hearing on 24.11.2023, as prayed for of by learned vice counsel, for the appellant.
rt (Virender Singh)
Judge
September 22, 2023
(kalpana)
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