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Himachal Pradesh High Court

Anjana & Anr. vs . Kubja & Ors on 22 September, 2023

Author: Virender Singh

Bench: Virender Singh

Anjana & anr. Vs. Kubja & ors FAO No. 130 of 2013 .

22.9.2023 Present: Mr. Vanshaj Azad, Advocate vice Mr. Ajay Singh Kashyap, Advocate, for the appellant.

None for respondents No. 1 to 4. .

Mr. Anirudh Sharma, Advocate, for respondent No. 5.

List for hearing on 24.11.2023, as prayed for of by learned vice counsel, for the appellant.

                      rt                                 (Virender Singh)
                                                             Judge
            September 22, 2023

                 (kalpana)








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