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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3) in Tamil Nadu Local Fund Audit Rules, 2016

(3)The auditors shall look into any other matter relating to the accounts of a local authority or local fund as may be required by the Government and a report thereon shall be furnished to the officer authorised to receive it.