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[Cites 0, Cited by 0] [Section 215(1)] [Section 215] [Entire Act]

Madras Presidency - Subsection

Section 215(1)(c) in Madras Estates Land Act, 1908

(c)power to cut and thresh the crops on any land and weigh or measure the produce, with a view to estimating the capabilities of the soil; [and] [Inserted by the Madras Estates Land (Amendment) Act, 1936 (Madras Act VI of 1936).]