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[Cites 0, Cited by 0] [Section 53(6)] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(6)(a) in M.P. Minor Mineral Rules, 1996

(a)For the first time violation 25 time of royalty of unlawfully excavated/transported minerals or rupees 10,000/- (Ten Thousand) whichever is more.