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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(2) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(2)At no station at which isolation has not been provided through running trains shall be permitted unless the conditions laid down in the second paragraph of rule 4.11 of the General Rules are complied with.