Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Himachal Pradesh - Subsection Section 6(2) in Himachal Pradesh Kutlehar Forest (Acquisition of Management) Act, 1992 (2)The Special Officer may call for the assistance of such Officers and staff of the Government as he may deem fit in assessing the net amount payable.
