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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(4)(e) in Himachal Pradesh Food Security Rules, 2019

(e)where the Chairperson of the State Commission is unable to discharge the functions owing to absence, illness or for any other cause, the senior most member (in order of the appointment) of the State Commission shall discharge the functions of the Chairperson until the day on which the Chairperson resumes the charge of his post.